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[Cites 0, Cited by 0] [Section 25(6)] [Section 25] [Entire Act]

State of Uttarakhand - Subsection

Section 25(6)(b) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(b)in the case of a deceased member, on the date of his/her death; shall continue for a period of two years from such date.