Madhya Pradesh High Court
Shanti Bai Jarwal vs Smt. Manju Kunare on 21 January, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-12-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 12 of 2025 (SHANTI BAI JARWAL Vs SMT. MANJU KUNARE AND OTHERS ) Dated : 21-01-2025 Parties through their counsel.
As requested by Ms. Ashi Vaidhya, counsel for the State, list the matter on 23.01.2025.
I.R., if any, shall continue till the next date of hearing.
(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 21-01-2025 17:49:14