Section 3(5)(b) in The M.P. State Veterinary Council Rules, 1993

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State of Madhya Pradesh - Subsection

Section 3(5)(b) in The M.P. State Veterinary Council Rules, 1993

(b)Every objection in Form II to the inclusion of a name in the roll shall be preferred by a person whose name is already included in the roll and shall be countersigned by another person whose name is also included in that roll.

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State of Madhya Pradesh - Subsection

Section 3(5)(b) in The M.P. State Veterinary Council Rules, 1993