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Calcutta High Court (Appellete Side)

Anil Kumar Basu And Others vs The Union Of India And Others on 27 April, 2015

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                                      1


Sl. 29
27.04.2015.
S.d.
                         W. P. 8582(W) of 2015



                        Anil Kumar Basu and others
                                 -versus-
                       The Union of India and others.




                     Mr. Barun Kumar Samanta
                                     ...for the petitioners.

                     Mr. Amitabha Ray
                             ...for the respondent nos. 3 & 5.

Since matters pertaining to the service of employees of Steel Authority of India Limited are now to be carried to the Central Administrative Tribunal, WP 8582(W) of 2015 is not entertained and the petitioners are left free to pursue their remedies in accordance with law before the appropriate Tribunal.

There will be no order as to costs.

(Sanjib Banerjee, J.) 2