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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3)(f) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(f)ensure that Vulnerability/Threat/Risk (V/T/R) Analysis for the cyber security architecture of "Protected System" shall be carried out at least once a year. Further, Vulnerability/Threat/Risk (V/T/R) Analysis shall be initiated whenever there is significant change or upgrade in the system, under intimation to Information Security Steering Committee;