Section 8 in The National Dope Testing Laboratory (Service, Administrative & Financial) Bye-Laws, 2009
8. Direct Recruitment.
- Save in exceptional circumstances, and subject to Vice-Chairman's approval, appointment to post by direct recruitment may be made on the recommendation of a Selection Committee from amongst -(i)Candidates recommended by the Employment Exchange on requisition in respect of those categories of employees of which recruitment has to be made through the Employment Exchange and/or(ii)From amongst the candidates applying in response to an advertisement, or otherwise.
