Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(a) in The Bihar Industrial Establishments (National and Festival Holidays and Casual Leave) Rules, 1979 (a)"Act" means the Bihar Industrial Establishment (National and Festival Holidays and Casual Leave) Act, 1971 (Bihar Act XVII of 1977);
