Punjab-Haryana High Court
Ashok Kumar Sharma vs Suresh Kumar Sharma And Ors on 9 May, 2023
Author: Alka Sarin
Bench: Alka Sarin
2023:PHHC:066917
259
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR-3138-2019 (O&M)
Date of Decision : 09.05.2023
Ashok Kumar Sharma ....Petitioner
VERSUS
Suresh Kumar Sharma and Others ....Respondents
CORAM : HON'BLE MRS. JUSTICE ALKA SARIN
Present : Mr. Ankit Chowdhari, Advocate for the petitioner.
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ALKA SARIN, J. (Oral)
1. Learned counsel for the petitioner states that the present revision petition has been rendered infructuous inasmuch as the main suit itself stands decided.
2. In view of the above, the present revision petition is dismissed as having been rendered infructuous. Pending applications, if any, also stand disposed off.
May 09, 2023 (ALKA SARIN)
tripti JUDGE
NOTE : Whether speaking/non-speaking : Speaking Whether reportable : YES/NO TRIPTI SAINI 2023.05.10 09:55 I attest to the accuracy and integrity of this document Chandigarh