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[Cites 0, Cited by 0] [Section 377B] [Entire Act]

Union of India - Subsection

Section 377B(3) in Rules of Procedure and Conduct of Business in Lok Sabha

(3)Notices not selected during the week for which they have been tabled, shall lapse at the end of the week:Provided that a notice referred for facts under order of the Speaker shall not lapse till it is finally disposed of.