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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(5) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(5)While granting any such permission, the Returning Officer shall, at the same time, put the letters 'P.B.' against his name in the marked copy of the electoral roll which means that a postal ballot has been issued.