Himachal Pradesh High Court
Deepak Bareja & Anr. vs . Uoi & Ors. on 28 August, 2024
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Deepak Bareja & Anr. Vs. UOI & Ors.
CWP No.2816 of 2024 .
28.08.2024 Present: Mr. Bhim Raj Sharma, Advocate vice Mr. Y.P. Sood, Advocate, for the petitioners. Mr. Rajinder Thakur, Central Govt. Counsel, for respondent No.1.
Mr. R.K. Khidtta, Advocate, for respondent No.2. Mr. Sikander Bhushan, Ms. Leena Guleria and Ms. Avni Kochhar, Deputy Advocates General, for respondent No.3-State.
Rejoinder, as prayed for, be filed within ten days.
Learned counsel for respondent No.2 submits that the compensation amount due to the petitioners has been disbursed. Learned vice counsel appearing for the petitioners seeks time to obtain instructions.
List on 10.09.2024.
Jyotsna Rewal Dua
August 28, 2024 Judge
Mukesh
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