Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 274 in Police Regulations, Bengal , 1943

274. Memo of evidence. [§12, Act V of 1861].

- Simultaneously with the submission of the chargesheet and its annexures, the investigating officers shall submit to the Court officer a memorandum of evidence in B.P. Form No. 41A to be attached to the final case diary. A copy of the memorandum should also be sent to the Superintendent of Police.The memorandum of evidence shall be kept apart and shall not form part of the case diary during the pendency of the case.