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State of Assam - Section

Section 19 in The Bodoland University Act, 2009

19. Academic Council.

- The Academic Council shall consist of the following members, namely:-
(1)the Vice-Chancellor;
(2)the Rector;
(3)all professors and Heads of Departments of the University departments and principals of the constituent colleges;
(4)ten teachers of the affiliated degree colleges representing different subjects to be elected from amongst themselves:Provided that a teacher so elected shall hold office for a period of two years from the date of his election;
(5)The Principals of the Engineering, Medical Colleges lying within the territorial limits of the University;
(6)six Professors nominated by the Vice-Chancellor from the professional colleges to be specified by the Statute;
(7)six persons, who may or may not be teachers, nominated by the Vice-Chancellor;
(8)the Director of Higher Education, Assam;
(9)the Director of Medical Education, Assam;
(10)the Director of Health Services, Assam;
(11)one Education Officer of the Board of Secondary Education, Assam, to be nominated by the Chairman of the aforesaid Board;
(12)the Director of Technical Education, Assam.