Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Rajasthan - Subsection Section 36(1) in The Rajasthan Agricultural Produce Markets Act, 1961 (1)The State Government may, either generally or specially for any market area or market areas make rules for the purpose of carrying out the provisions of this Act.
