Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 32] [Section 183] [Entire Act] State of Tamilnadu - Subsection Section 183(3) in Tamil Nadu District Municipalities Act, 1920 (3)The council shall have power to lease road sides and street margins vested in it for occupation on such terms and conditions and for such period as the council may fix.
