Bombay High Court
Narmada Baburao Goslod vs The Collector Nanded And Others on 2 February, 2021
Author: R. G. Avachat
Bench: R. G. Avachat
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IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 7316 OF 2018
Mathurabai Govind Sontakke ... Petitioner
Versus
The Collector, Nanded and others ... Respondents
....
Mr. U. B. Deshmukh, Advocate for petitioner
Mr. S. N. Morampalle, AGP for the State
....
WRIT PETITION NO.7411 OF 2018
Sima Bhujangrao Devasarkar ... Petitioner
Versus
The Collector, Nanded and others ... Respondents
....
Mr. U. B. Deshmukh, Advocate for petitioner
Mr. S. P. Tiwari, AGP for the State
....
WRIT PETITION NO.8647 OF 2018
Yojanabai Bapurao Mandawad ... Petitioner
Versus
The Collector, Nanded and others ... Respondents
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Mr. U. B. Deshmukh, Advocate for petitioner
Mr. A. B. Chate, AGP for the State
....
WRIT PETITION NO.8730 OF 2018
Pochabai Sambhaji Kalewar ... Petitioner
Versus
The Collector, Nanded and others ... Respondents
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Mr. U. B. Deshmukh, Advocate for petitioner
Mr. Y. G. Gujrathi, AGP for the State
Mr. P. B. Rakhunde, Advocate for respondent No.6
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WRIT PETITION NO.9073 OF 2018
Reshmabai Shankar Rode ... Petitioner
Versus
The Collector, Nanded and others ... Respondents
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Mr. U. B. Deshmukh, Advocate for petitioner
Mr. A. B.Chate, AGP for the State
Mr. S. R. Dhepe, Advocate for respondent No.2
Mr. R. B. Dhware, Advocate for respondent Nos. 3 to 7
Mr. Prashant Katneshwarkar, Advocate for respondent No.8
Mr. S. B. Pulkundwar, Advocate for respondent No.9
....
WRIT PETITION NO. 304 OF 2020
Shesherao Nagnathrao Patil ... Petitioner
Versus
The Additional Divisional Commissioner
Aurangabad and others ... Respondents
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Mr. U. B. Deshmukh, Advocate for petitioner
Mr. S. N. Morampalle, AGP for respondent Nos. 1 and 2
Mr. Y. M. Kshirsagar, Advocate for respondent No.3
Mr. V. D. Gunale, Advocate for respondent No.4
....
WRIT PETITION NO. 136 OF 2018
Narmada Baburao Goslod ... Petitioner
Versus
The Collector, Nanded and others ... Respondents
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Mr. U. B. Deshmukh, Advocate for petitioner
Mr. Y. G. Gujrathi, AGP for the State
Mr. B. M. Dhanure, Advocate for respondent Nos. 5 to 11
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WRIT PETITION NO. 9213 OF 2018
Laxmibai Jayvant Mane ... Petitioner
Versus
The Collector, Nanded and others ... Respondents
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Mr. U. B. Deshmukh, Advocate for petitioner
Mr. A. B. Chate, AGP for the State
Mr. S. G. Kawade, Advocate for respondent No.3
....
WRIT PETITION NO. 10581 OF 2018
Gangadhar Lalaba Narwade ... Petitioner
Versus
The Collector, Nanded and others ... Respondents
....
Mr. U. B. Deshmukh, Advocate for petitioner
Mr. S. N. Morampalle, AGP for the State
Mr. Avinash Hande, Advocate for respondent No.3
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WRIT PETITION NO. 13655 OF 2018
Chaturabai Tukaram Landge ... Petitioner
Versus
The Additional Divisional Commissioner
Aurangabad and others ... Respondents
....
Mr. U. B. Deshmukh, Advocate for petitioner
Mr. A. B. Chate, AGP for the State
Mr. S. B. Sontakke, Advocate for respondent No.6
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WRIT PETITION NO. 14353 OF 2018
Sangita Shivkumar Imade ... Petitioner
Versus
The Additional Collector
Nanded and others ... Respondents
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Mr. G. G. Suryawanshi, Advocate for petitioner
Mr. A. B. Chate, AGP for the State
Mr. U. B. Bilolikar, Advocate for respondent No.3
Mr. U. B. Deshmukh, Advocate for respondent No.4
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WRIT PETITION NO. 285 OF 2020
Devshala Ashok Wadve and another ... Petitioners
Versus
The Additional Divisional Commissioner
Aurangabad and others ... Respondents
....
Mr. U. B. Deshmukh, Advocate for petitioners
Mr. A. B. Chate, AGP for the State
Mr. S. P. Urgunde, Advocate for respondent No.5
....
WRIT PETITION NO. 621 OF 2020
Etabai Shettiba Chintore ... Petitioner
Versus
The Collector, Nanded and others ... Respondents
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Mr. U. B. Deshmukh, Advocate for petitioner
Mr. S. N. Morampalle, AGP for the State
Ms Yogita M. Kshirsagar, Advocate for respondent Nos. 3 and 4
Mr. S. S. Pawar, Advocate for respondent No.5
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WRIT PETITION NO. 1029 OF 2020
Kamalbai Uttam Umare and others ... Petitioners
Versus
Additional Divisional Commissioner
Aurangabad and others ... Respondents
....
Mr. U. B. Deshmukh, Advocate for petitioners
Mr. Y. G. Gujrathi, AGP for the State
Mr. Y. M. Kshirsagar, Advocate for respondent Nos. 2 to 4
Mr. G. G. Suryawanshi, Advocate for respondent No.6
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WRIT PETITION NO. 2458 OF 2020
Sarika Pradeep Naro Pradeep Narote & another ... Petitioners
Versus
The State of Maharashtra and others ... Respondents
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Mr. V. B. Dhage, Advocate for petitioners
Mr. S. P. Tiwari, AGP for the State
Mr. A. B. Shinde, Advocate for respondent No.2
Mr. U. B. Deshmukh, Advocate for respondent No.5
....
CORAM : R. G. AVACHAT, J.
DATED : 02nd FEBRUARY, 2021 PER COURT :-
. Learned Counsel for the petitioners inform that the period of tenure of the petitioners has lapsed and the petitions have become infructuous.
2. In view of above, the writ petitions are disposed of as infructuous.
3. Civil application No.1241 of 2019 in Writ Petition No.14353 of 2018 does not survive and stands disposed of accordingly.
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