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Bombay High Court

Narmada Baburao Goslod vs The Collector Nanded And Others on 2 February, 2021

Author: R. G. Avachat

Bench: R. G. Avachat

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             IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                        BENCH AT AURANGABAD

                         WRIT PETITION NO. 7316 OF 2018
 Mathurabai Govind Sontakke                            ... Petitioner
       Versus
 The Collector, Nanded and others                      ... Respondents
                                 ....
 Mr. U. B. Deshmukh, Advocate for petitioner
 Mr. S. N. Morampalle, AGP for the State
                                 ....

                          WRIT PETITION NO.7411 OF 2018
 Sima Bhujangrao Devasarkar                            ... Petitioner
       Versus
 The Collector, Nanded and others                      ... Respondents
                                    ....
 Mr. U. B. Deshmukh, Advocate for petitioner
 Mr. S. P. Tiwari, AGP for the State
                                    ....

                          WRIT PETITION NO.8647 OF 2018
 Yojanabai Bapurao Mandawad                            ... Petitioner
       Versus
 The Collector, Nanded and others                      ... Respondents
                                   ....
 Mr. U. B. Deshmukh, Advocate for petitioner
 Mr. A. B. Chate, AGP for the State
                                   ....

                          WRIT PETITION NO.8730 OF 2018
 Pochabai Sambhaji Kalewar                     ... Petitioner
        Versus
 The Collector, Nanded and others              ... Respondents
                                   ....
 Mr. U. B. Deshmukh, Advocate for petitioner
 Mr. Y. G. Gujrathi, AGP for the State
 Mr. P. B. Rakhunde, Advocate for respondent No.6
                                   ....

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                          WRIT PETITION NO.9073 OF 2018

 Reshmabai Shankar Rode                         ... Petitioner
       Versus
 The Collector, Nanded and others               ... Respondents
                                   ....
 Mr. U. B. Deshmukh, Advocate for petitioner
 Mr. A. B.Chate, AGP for the State
 Mr. S. R. Dhepe, Advocate for respondent No.2
 Mr. R. B. Dhware, Advocate for respondent Nos. 3 to 7
 Mr. Prashant Katneshwarkar, Advocate for respondent No.8
 Mr. S. B. Pulkundwar, Advocate for respondent No.9
                                   ....

                          WRIT PETITION NO. 304 OF 2020

 Shesherao Nagnathrao Patil                            ... Petitioner
      Versus
 The Additional Divisional Commissioner
 Aurangabad and others                                 ... Respondents

                                   ....
 Mr. U. B. Deshmukh, Advocate for petitioner
 Mr. S. N. Morampalle, AGP for respondent Nos. 1 and 2
 Mr. Y. M. Kshirsagar, Advocate for respondent No.3
 Mr. V. D. Gunale, Advocate for respondent No.4
                                   ....

                          WRIT PETITION NO. 136 OF 2018

 Narmada Baburao Goslod                       ... Petitioner
        Versus
 The Collector, Nanded and others             ... Respondents
                                   ....
 Mr. U. B. Deshmukh, Advocate for petitioner
 Mr. Y. G. Gujrathi, AGP for the State
 Mr. B. M. Dhanure, Advocate for respondent Nos. 5 to 11
                                   ....



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                         WRIT PETITION NO. 9213 OF 2018

 Laxmibai Jayvant Mane                         ... Petitioner
       Versus
 The Collector, Nanded and others              ... Respondents
                                   ....
 Mr. U. B. Deshmukh, Advocate for petitioner
 Mr. A. B. Chate, AGP for the State
 Mr. S. G. Kawade, Advocate for respondent No.3
                                   ....

                        WRIT PETITION NO. 10581 OF 2018

 Gangadhar Lalaba Narwade                     ... Petitioner
       Versus
 The Collector, Nanded and others             ... Respondents
                                 ....
 Mr. U. B. Deshmukh, Advocate for petitioner
 Mr. S. N. Morampalle, AGP for the State
 Mr. Avinash Hande, Advocate for respondent No.3
                                 ....

                        WRIT PETITION NO. 13655 OF 2018

 Chaturabai Tukaram Landge                      ... Petitioner
       Versus
 The Additional Divisional Commissioner
 Aurangabad and others                          ... Respondents
                                   ....
 Mr. U. B. Deshmukh, Advocate for petitioner
 Mr. A. B. Chate, AGP for the State
 Mr. S. B. Sontakke, Advocate for respondent No.6
                                   ....

                        WRIT PETITION NO. 14353 OF 2018

 Sangita Shivkumar Imade                              ... Petitioner
       Versus
 The Additional Collector
 Nanded and others                                    ... Respondents
                                      ....

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 Mr. G. G. Suryawanshi, Advocate for petitioner
 Mr. A. B. Chate, AGP for the State
 Mr. U. B. Bilolikar, Advocate for respondent No.3
 Mr. U. B. Deshmukh, Advocate for respondent No.4
                                    ....

                          WRIT PETITION NO. 285 OF 2020

 Devshala Ashok Wadve and another               ... Petitioners
       Versus
 The Additional Divisional Commissioner
 Aurangabad and others                          ... Respondents
                                   ....
 Mr. U. B. Deshmukh, Advocate for petitioners
 Mr. A. B. Chate, AGP for the State
 Mr. S. P. Urgunde, Advocate for respondent No.5
                                   ....

                          WRIT PETITION NO. 621 OF 2020

 Etabai Shettiba Chintore                       ... Petitioner
       Versus
 The Collector, Nanded and others               ... Respondents
                                   ....
 Mr. U. B. Deshmukh, Advocate for petitioner
 Mr. S. N. Morampalle, AGP for the State
 Ms Yogita M. Kshirsagar, Advocate for respondent Nos. 3 and 4
 Mr. S. S. Pawar, Advocate for respondent No.5
                                   ....

                         WRIT PETITION NO. 1029 OF 2020

 Kamalbai Uttam Umare and others                ... Petitioners
        Versus
 Additional Divisional Commissioner
 Aurangabad and others                          ... Respondents
                                   ....
 Mr. U. B. Deshmukh, Advocate for petitioners
 Mr. Y. G. Gujrathi, AGP for the State
 Mr. Y. M. Kshirsagar, Advocate for respondent Nos. 2 to 4
 Mr. G. G. Suryawanshi, Advocate for respondent No.6

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                                       ....
                          WRIT PETITION NO. 2458 OF 2020

 Sarika Pradeep Naro Pradeep Narote & another ... Petitioners
        Versus
 The State of Maharashtra and others            ... Respondents
                                    ....
 Mr. V. B. Dhage, Advocate for petitioners
 Mr. S. P. Tiwari, AGP for the State
 Mr. A. B. Shinde, Advocate for respondent No.2
 Mr. U. B. Deshmukh, Advocate for respondent No.5
                                    ....

                                    CORAM : R. G. AVACHAT, J.

DATED : 02nd FEBRUARY, 2021 PER COURT :-

. Learned Counsel for the petitioners inform that the period of tenure of the petitioners has lapsed and the petitions have become infructuous.

2. In view of above, the writ petitions are disposed of as infructuous.

3. Civil application No.1241 of 2019 in Writ Petition No.14353 of 2018 does not survive and stands disposed of accordingly.

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