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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 59(2)(l) in The Jammu and Kashmir Housing Board Act, 1976

(l)the date before which, the form in which, the interval at which and the matters on which reports shall be submitted to and by the Board ;