Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 194 in Rajasthan Land Revenue (Land Records) Rules, 1957

194. Jamabandi.

- In the year preparation of a new Jamabandi, the Inspector should move out on tour in the month of June and August and see that the Patwaris are properly preparing the Jamabandis. He should test the entry by putting appropriate questions to individual tenants and compare them with the entries in Khasra Dhal Banchh and Mutation Register. He should also satisfy himself that rent is calculated correctly entries of occupied and unoccupied areas have been correctly made and total of village area and rent tallies with old Jamabandi, Dhal Banchh and affected mutation in all respect. After thorough satisfaction, he will then put his signatures on each holding and at the end he must record a certificate to this effect.