Chattisgarh High Court
State Of Chhattisgarh vs Sheetal Ram Nageshiya @ Gudd 35 ... on 17 January, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
ACQA No.627 of 2019
State Of Chhattisgarh Versus Sheetal Ram Nageshiya @ Gudd
17/01/2020 Shri Rajendra Tripathi, PL for the State.
Respondent No.7 Fulsai Nageshiya and respondent No.11 Bokendra Nageshiya
@ Tuka are present with their counsel Shri Sanjeev Kumar Sahu, Advocate.
Further appearance of respondent Nos.7 & 11 is dispensed with. Post it for final hearing in due course.
Sd/- Sd/-
(Prashant Kumar Mishra) (Gautam Chourdiya)
Judge Judge
Nirala