Delhi High Court - Orders
M/S Theme Engineering Services Pvt. Ltd vs National Highways Authority Of India on 1 December, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1897/2025
M/S THEME ENGINEERING SERVICES PVT. LTD. .....Petitioner
Through: Ms. Nandadevi Deka, Mr. Arunabha
Ganguli, Mr. Shashwat Pratyush, Ms.
Shubhra Sharma and Mr.Sourav
Sharma, Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Respondent
Through: Mr. Santosh Kumar, SC with Mr.
Ritik Dwivedi, Mr. Adithya Ramani
and Mr. Devansh Malhotra, Advs. for
R-1.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 01.12.2025
1. Arguments heard.
2. Judgment Reserved.
3. Learned Counsel for the Parties are directed to file their written submissions respectively within a week's time.
SUBRAMONIUM PRASAD, J DECEMBER 01, 2025 Prateek This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2025 at 21:17:12