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Chattisgarh High Court

Navshad Qureshi @ Sultan vs State Of Chhattisgarh 8 Mcrc/3383/2018 ... on 25 June, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                                    1

                                                                                       NAFR

                          HIGH COURT OF CHHATTISGARH, BILASPUR

                                          MCRC No. 3389 of 2018

                 Navshad Qureshi @ Sultan S/o Abdul Latif Qureshi, aged about 28 years,
                 R/o Chantidih, P.s.- City, Kotwali, District Bilaspur (C.G.) ---- Applicant

                                                 Versus

                 State Of Chhattisgarh through Police Station City Kotwali, Bilaspur, Civil and
                 Revenue District Bilaspur (C.G.)                        ---Non-applicant



                 For Applicant        :      Mr. Chitendra Singh, Advocate.

                                 Hon'ble Shri Justice Sanjay K. Agrawal

                                             Order On Board

           25/06/18

           1.

Heard on I.A. No. 01/2018 - application for withdrawal of the bail application.

2. On due consideration, the I.A. No. 01/2018 is allowed.

3. Accordingly, the bail application is dismissed as withdrawn.

Sd/-

(Sanjay K. Agrawal) Judge Priyanka