Chattisgarh High Court
Navshad Qureshi @ Sultan vs State Of Chhattisgarh 8 Mcrc/3383/2018 ... on 25 June, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
MCRC No. 3389 of 2018
Navshad Qureshi @ Sultan S/o Abdul Latif Qureshi, aged about 28 years,
R/o Chantidih, P.s.- City, Kotwali, District Bilaspur (C.G.) ---- Applicant
Versus
State Of Chhattisgarh through Police Station City Kotwali, Bilaspur, Civil and
Revenue District Bilaspur (C.G.) ---Non-applicant
For Applicant : Mr. Chitendra Singh, Advocate.
Hon'ble Shri Justice Sanjay K. Agrawal
Order On Board
25/06/18
1.Heard on I.A. No. 01/2018 - application for withdrawal of the bail application.
2. On due consideration, the I.A. No. 01/2018 is allowed.
3. Accordingly, the bail application is dismissed as withdrawn.
Sd/-
(Sanjay K. Agrawal) Judge Priyanka