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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(ix) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(ix)"Management Seats" means the seats earmarked from out of the sanctioned intake of seats to be filled by the management of the Private Un-Aided Colleges of Physical Education including the Management seats earmarked for concerned Minority candidates in Minority Colleges offering Bachelor of Physical Education (C.B.P.Ed) and Under Graduation Diploma in Physical Education (U.G.D.P.Ed) Courses.