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Delhi High Court - Orders

Anjali Birla D/O Shri Om Birla vs X Corp. & Ors on 6 May, 2025

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~66
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(OS) 573/2024, I.A. 34146/2024 and I.A. 38887/2024
                                    ANJALI BIRLA D/O SHRI OM BIRLA          .....Plaintiff
                                                  Through: Mr. Rajiv Nayar, Senior Advocate
                                                  with Mr. Sanyam Khetarpal and Ms. Prakriti
                                                  Anand, Advocates.

                                                                  versus

                                    X CORP. & ORS.                                               .....Defendants
                                                                  Through: Mr. Ankit Parhar, Mr. Abhishek
                                                                  Kumar, Ms. Shreya Gupta and Ms. Jasleen Virk,
                                                                  Advocates for D-1.
                                                                  Mr. Neel Mason, Ms. Ekta Sharma, Ms. Pragya
                                                                  Jain and Ms. Surabhi Katare, Advocates for D-2.
                                                                  Mr. Vineet Dhanda and Mr. Amit Tiwari, CGSCs,
                                                                  Mr. Hussain Taqvi, Mr. Saksham Sethi, Ms.
                                                                  Shweta Shandilya and Ms. Medha Haridas,
                                                                  Advocates for D-3.

                                    CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                  ORDER
                          %                       06.05.2025

                                    List on 09.05.2025 at 2:30 PM.




                                                                                                                    JYOTI SINGH, J
                          MAY 06, 2025/RW




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 19:24:43