Delhi High Court - Orders
Anjali Birla D/O Shri Om Birla vs X Corp. & Ors on 6 May, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 573/2024, I.A. 34146/2024 and I.A. 38887/2024
ANJALI BIRLA D/O SHRI OM BIRLA .....Plaintiff
Through: Mr. Rajiv Nayar, Senior Advocate
with Mr. Sanyam Khetarpal and Ms. Prakriti
Anand, Advocates.
versus
X CORP. & ORS. .....Defendants
Through: Mr. Ankit Parhar, Mr. Abhishek
Kumar, Ms. Shreya Gupta and Ms. Jasleen Virk,
Advocates for D-1.
Mr. Neel Mason, Ms. Ekta Sharma, Ms. Pragya
Jain and Ms. Surabhi Katare, Advocates for D-2.
Mr. Vineet Dhanda and Mr. Amit Tiwari, CGSCs,
Mr. Hussain Taqvi, Mr. Saksham Sethi, Ms.
Shweta Shandilya and Ms. Medha Haridas,
Advocates for D-3.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 06.05.2025
List on 09.05.2025 at 2:30 PM.
JYOTI SINGH, J
MAY 06, 2025/RW
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 19:24:43