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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)an Executive Committee of the Corporation;
(bb)[ the Mayor;] [Inserted by U.P. Act 41 of 1976 (w.e.f. 15-9-1976).]