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Patna High Court - Orders

Smt.Parmeshwari Devi & Ors vs Baidya Nath Thakur & Ors on 3 February, 2009

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     SA No.211 of 2006
                              SMT.PARMESHWARI DEVI & ORS
                                            Versus
                               BAIDYA NATH THAKUR & ORS
                                          -----------

 08/   03.02.2009

Two weeks' time, as prayed for, is allowed to learned counsel for the appellant to comply the order of the Lawazima Board dated 02.07.2008, failing which, the memorandum of the instant second appeal shall stand rejected without further reference to a Bench. 

MPS/                                       ( S. N. Hussain, J. )