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[Cites 0, Cited by 0] [Section 175] [Entire Act]

State of Uttar Pradesh - Subsection

Section 175(iii) in Uttar Pradesh Municipal Corporation Act, 1959

(iii)on any plot or building, no part of which is within the radius prescribed for the City, from the nearest stand-pipe or other waterworks whereat water is made available to the public by the Corporation.