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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Assam - Subsection

Section 44(1)(b) in The Assam Fire Service Act, 1985

(b)be a member of, or associated in any way with any society, institution, association or organisation not recognised as part of the Force or is not of a purely social, recreational and/or religious nature; or