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State of Odisha - Section

Section 4 in Orissa Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulation, 2004

4.

The Commission shall be guided by the nine principles as laid down in Section 61(a) to 61(i) of the Act, while determining the tariff for retail sale of electricity.
(a)The tariff for retail sale of electricity shall include cost of generation, transmission, distribution and supply of electricity.
(b)Where tariff has been determined through the process of bidding in accordance with the guidelines issued by the Central Government, the Commission shall adopt such tariff in accordance with the provisions of the Act.