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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in The State Bank Of India (Subsidiary Banks) Act, 1959

(m)[ "workman" has the meaning assigned to it in the Industrial Disputes Act, 1947 (14 of 1947).] [Inserted by Act 48 of 1973, Section 20 (w.e.f. 1-7-1974)]