Supreme Court - Daily Orders
Sunahari Lal vs Premwati on 21 April, 2014
ÊITEM NO.36 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).9878/2014
(From the judgement and order dated 20/12/2013 in CIVIL REVISION
No.514/2013 of The HIGH COURT OF JUDICATURE AT ALLAHABAD)
SUNAHARI LAL Petitioner(s)
VERSUS
PREMWATI Respondent(s)
(With appln(s) for exemption from filing O.T. and prayer for interim
relief)
Date: 21/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Dr. Sumant Bharadwaj, Adv.
Mr. Vivekanand Mishra, Adv.
Ms. Mridula Ray Bharadwaj,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(S. K. Rakheja) (Indu Satija) Court Master Assistant Registrar