Section 32(2)(viii) in The Nirma University of Science and Technology Act, 2003

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(2)(viii) in The Nirma University of Science and Technology Act, 2003

(viii)the degrees, diplomas, certificates and other academic distinctions and titles which may be conferred or granted by the University and withdrawal or cancellation of any such degrees, diplomas, certificates and other academic distinctions and titles and the requirements thereof;

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State of Gujarat - Subsection

Section 32(2)(viii) in The Nirma University of Science and Technology Act, 2003