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[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(2) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(2)Where officers/officials are recruited to a cadre by promotion, departmentalexamination or direct recruitment and the date of their appointment is samethen the officers recruited by promotion shall take precedence over theofficers/officials promoted through departmental examination and the directlyrecruited officers/officials.