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State of Tamilnadu - Section

Section 16A in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

16A. [ [Inserted by G.O. Ms. No. 147, Municipal Administrations (MA), dated the 9th June 1999.]

The requirement or fitment for drainage and sanitation in the use of building other than residence shall be in accordance with Appendix-I.] [Sub-rule (2) inserted by G.O. Ms. No. 147, Municipal Administration and Water Supply (MA 1), dated the 9th June 1999.]