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[Cites 0, Cited by 0] [Section 63] [Entire Act]

NCT Delhi - Subsection

Section 63(1) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(1)It shall be the duty of the Deputy Superintendent to exercise proper control over all Officers of the jail subordinate to him and to satisfy himself that every such Officer is at all times efficient, and that he discharges his duties regularly and in a satisfactory manner.