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[Section 18]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 18(1) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992
| (i) | Director | ... | Chairman |
| (ii) | Joint Director (Handloom), Uttar Pradesh | ... | Member |
| (iii) | An officer to be nominated by the Director | ... | Member |