Bombay High Court
Nagar Palika Prashasan Sanchanalaya, ... vs Uday Gangadhar Waghade And Another on 4 January, 2022
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
1 210.WP.876-2016 & ORS..odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
CRIMINAL WRIT PETITION NO. 876 OF 2016
( Smt. Meeta Rajivlochan Vs. Murlidhar S/o Vitthalrao Vairagade )
WITH
WRIT PETITION NO. 2002 OF 2016
(Nagar Palika Prashasan Sanchanalaya, Thr. Its Sanchalak/Commissioner
& Ors
Vs.
Uday Gangadhar Waghade & Anr. )
WITH
WRIT PETITION NO. 2003 OF 2016
(Nagar Palika Prashasan Sanchanalaya, Thr. Its Sanchalak/Commissioner
& Ors
Vs.
Murlidhar S/o Vitthalrao Wairagade & Anr. )
Office Notes, Office Memoranda Court's or Judge's orders
of Coram, Appearances, Court's
orders or directions and
Registrar's orders
Mr. M.I. Dhatrak, Advocate for the Petitioner in WP No. 876/2016 & for
the Respondent No.2 in WP Nos. 2002/16 & 2003/16.
Mr. Amit R. Chutke, A.P.P. for the Petitioners/State in WP Nos. 2002/16 &
2003/16.
Mr. Anand Parchure, Advocate for the Respondent in WP No. 876/2016 &
for the Respondent No.1 in WP No. 2003/2016.
Mrs.R.S. Sirpurkar, Advocate for the Respondent No.1 in WP No. 2002/16.
CORAM: AVINASH G. GHAROTE, J.
DATED : 4th JANUARY, 2022.
Mr. Parchure, learned counsel for the respondent in WP. No. 876/2016 and for the respondent No.1 in WP. No. 2003/2016 submits, that Murlidhar Vitthalrao Vairagade has left for heavenly abode on 24.12.2021, in view of which, Mr. Dhatrak, learned 2 210.WP.876-2016 & ORS..odt counsel for the petitioner in WP. No. 876/2016 and for the respondent No. 2 in WP. Nos. 2002/2016 & 2003/2016 seeks time to take appropriate measures.
2. List the matter after two weeks.
JUDGE SD. Bhimte Signed By:SHRIKANT DAMODHAR BHIMTE Signing Date:05.01.2022 14:47