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Chattisgarh High Court

Kamal Prasad Yadav vs State Of Chhattisgarh 50 ... on 28 November, 2018

                                         1

                                                                          NAFR
                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                W.P.(Cr) No.271 of 2018
   Kamal Prasad Yadav S/o Late Ramchandra Yadav Aged About 55 Years
   R/o Ward No. 12, Mahamaya Mandir, Chorbhatti, Tahsil And P.S. Patharia,
   District Mungeli Chhattisgarh. (Complainant), District : Mungeli,
   Chhattisgarh
                                                                 ---- Petitioner
                                     Versus
1. State Of Chhattisgarh Through Its Secretary, Department Of Home
   Mantralaya, Mahanadi Bhavan, Naya Raipur, Raipur Chhattisgarh., District
   : Raipur, Chhattisgarh
2. Central Bureau Of Investigation, Vip Road, Banarsi Raipur, District Raipur
   Chhattisgarh., District : Raipur, Chhattisgarh
3. Superintendent Of Police, Korba, District Korba Chhattisgarh., District :
   Korba, Chhattisgarh
4. The Station House Officer, Police Station Hardi Bazar, Civil And Revenue
   District Korba Chhattisgarh., District : Korba, Chhattisgarh
5. Manish Yadav, S/o Shri Santosh Yadav, Aged About 32 Years R/o Ward
   No. 12, Mahamaya Mandir, Chorbhatti, Tahsil And P.S. Patharia, District
   Mungeli Chhattisgarh. (Accused), District : Mungeli, Chhattisgarh
6. Durgesh Yadav, S/o Ram Kushal Yadav, Aged About 24 Years R/o Ward
   No. 12, Mahamaya Mandir, Chorbhatti, Tahsil And P.S. Patharia, District
   Mungeli Chhattisgarh., District : Mungeli, Chhattisgarh
7. Raju @ Dabbu Yadav, S/o Santosh Yadav, Aged About 26 Years R/o Ward
   No. 12, Mahamaya Mandir, Chorbhatti, Tahsil And P.S. Patharia, District
   Mungeli Chhattisgarh., District : Mungeli, Chhattisgarh
8. Sonu Thakur, S/o Noor Singh Thakur, Aged About 35 Years R/o Yamuna
   Nagar, Bilaspur District Bilaspur Chhattisgarh., District : Bilaspur,
   Chhattisgarh
9. Dharmendra S/o Sonu Nirmalkar, Aged About 35 Years R/o Ward No. 7
   Village - Chorbhatti, Tahsil And P.S. Patharia, District Mungeli
   Chhattisgarh., District : Mungeli, Chhattisgarh
10. Dharmendra Jaiswal S/o Rambhajan Jaiswal Aged About 40 Years R/o
    Ward No. 7, Village - Chorbhatti, Tahsil And P.S. Patharia, District Mungeli
    Chhattisgarh., District : Mungeli, Chhattisgarh
                                                              ----Respondents

For Petitioner: Shri Ashutosh Shukla, Advocate. For Respondents No.1 to 4/State: Shri Arvind Dubey, Panel Lawyer For Respondent No.5: Shri Aman Kesarwani, Advocate.

2

Single Bench:Hon'ble Shri Sanjay Agrawal, J Order On Board 28.11.2018

1. Shri Shukla prays for withdrawal of the Petition.

2. Accordingly, the instant Petition is dismissed as withdrawn.

Sd/-

(Sanjay Agrawal) JUDGE Priya