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Supreme Court - Daily Orders

Sanjay Dalmia vs Principal Commissioner Of Income Tax ... on 25 September, 2018

Bench: A.K. Sikri, Ashok Bhushan

                                       IN THE SUPREME COURT OF INDIA

                                              INHERENT JURISDICTION

                             REVIEW PETITION (C) No(s). 3000-3001 OF 2018
                                                  IN
                         SPECIAL LEAVE PETITION (C) No(s). 15842-15843 OF 2018

                         SANJAY DALMIA                                          PETITIONER(S)

                                             VERSUS

                         PRINCIPAL COMMISSIONER OF INCOME TAX
                         (CENTRAL) 3                                            RESPONDENT(S)

                                                          WITH

                         R.P.(C) Nos. 3035-3036/2018 in SLP(C) Nos.15828-15829/2018
                                                    and
                         R.P.(C) Nos. 3012-3013/2018 in SLP(C) Nos.15839-15840/2018



                                                      O R D E R

Application seeking permission for open court hearing is rejected.

We have carefully gone through the review petitions and the connected papers. However, we do not find any merit in the review petitions. Accordingly, the review petitions are dismissed.

Pending applications, if any, shall also stand disposed of.

…...…................J. (A.K. SIKRI) …...…................J. (ASHOK BHUSHAN) Signature Not Verified NEW DELHI, Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.09.25 18:40:58 IST Reason: SEPTEMBER 25, 2018 ITEM NO.1001 SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 3000-3001/2018 in SLP(C) No. 15842-15843/2018 (Arising out of impugned final judgment and order dated 10-07-2018 in SLP(C) No. No. 15842/2018 10-07-2018 in SLP(C) No. 15843/2018 passed by the Supreme Court of India) SANJAY DALMIA Petitioner(s) VERSUS PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) 3 Respondent(s) (FOR ADMISSION and IA No.110952/2018-STAY APPLICATION and IA No.110956/2018-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) WITH R.P.(C) No. 3035-3036/2018 in SLP(C) No. 15828-15829/2018 (XIV) R.P.(C) No. 3012-3013/2018 in SLP(C) No. 15839-15840/2018 (XIV) Date : 25-09-2018 These petitions were circulated today. CORAM :

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R Application seeking permission for open Court hearing is rejected.
The Review Petitions are dismissed in terms of the signed order.
Pending applications, if any, stand disposed of.




(SUSHIL KUMAR RAKHEJA)                              (RAJINDER KAUR)
     AR-CUM-PS                                       BRANCH OFFICER
(Signed order is placed on the file.)