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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Uttarakhand - Subsection

Section 31(1)(d) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(d)to frame regulations for the appointment of all employees of the cooperative and the scales of pay, allowances and other conditions of service including disciplinary action;