Himachal Pradesh High Court
Kavi Raj vs . State Of Hp & Ors. on 25 August, 2022
Bench: Sabina, Sushil Kukreja
Kavi Raj Vs. State of HP & ors.
CWP No.5148 of 2022 .
25.08.2022 Present: Ms. Bhavana Datta, Advocate, for the petitioner.
Mr. Ashwani Sahrma, Additional Advocate General, for respondents No.1 to 4/State.
Learned counsel for the petitioner has submitted that she may be permitted to withdraw her Power of Attorney as the petitioner has taken the case file from their office alongwith no objection certificate.
None has appeared on behalf of the petitioner.
In the interest of justice, list after two weeks.
( Sabina ) Judge ( Sushil Kukreja ) Judge August 25, 2022 VH ::: Downloaded on - 25/08/2022 20:05:20 :::CIS