Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(ii) in Madhya Pradesh Investment Region Development and Management Act, 2013 (ii)reconstruction for the purpose of buildings, roads, drains, sewage lines and other similar amenities in and around any existing investment region;
