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[Cites 0, Cited by 0] [Section 601] [Entire Act]

Bengal Presidency - Subsection

Section 601(c) in Police Regulations, Bengal , 1943

(c)If any consignment fails to reach the station of destination within a reasonable period from the date of booking, the station-master of the station to which such consignment is booked shall report the fact by telegram to the Superintendent of Railway Police and the officer-in-charge of the railway police-station and enquiries shall be made with all possible speed, by telegram, if necessary, to trace out the consignment.