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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2)(c) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(c)The authorised clerk of the department in the treasury shall examine the bill and the pass book, he shall pass the bill and make the entry of withdrawal in the pass book. He shall retain one copy of sanction cum bill for use in the department.