Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(4) in The Foreigners Order, 1948 (4)Nothing contained in the Foreigners (Exemption) Order, 1957, shall preclude the operation and application of the provision of sub-paragraph (3)] [Inserted by G.S.R. 547, dated 30.3.1971.].
