Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 172(4)] [Section 172] [Entire Act] State of Tamilnadu - Subsection Section 172(4)(b) in Tamil Nadu Panchayats Act, 1994 (b)the grant of vacancy and other remissions;