Section 202 in The Maharashtra Shops and Establishments Act, 1948
202.
, Akruti Centre Point, MIDC, Andheri (E.). Mumbai-400 093,-| Section 18 subject to the following conditions:–|-| (1) City Center Mall, Shop No. 44, 1st Floor, Situated at PlotNo. 18, Sector 19 D, Palm Beach Marg, Vashi, Navi Mumbai-400 706.| (1) The exemption shall remain in operation for a period ofone year from the date of issue of the Notification in theGovernment Gazette.|-| (2) Croma City Centre Mall, Lords Apartment, Plot Nos. 10, 11,
