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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Mizoram - Subsection

Section 5(4) in Mizoram Police Act, 2011

(4)The State Government may, by a general or special order and in consultation with the Director General of Police, direct in what manner and to what extent an Additional Director General or an Inspector General or a Deputy or Assistant Inspector General shall assist and aid the Director General of Police in the performance, exercise and discharge of his functions, powers, duties, and responsibilities.