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State of Nagaland - Section

Section 289 in Nagaland Excise Rules

289. Other premises.

- Premises other than those specified in Rules 287 and 288 supra and licensed for the wholesale or retail sale of foreign liquor or for the retail sale of country spirit, outstill spirit, tari, ganja or bhang shall be opened or closed at the following hours :Opening and closing hours
  (1) From 16th March to 15 October (2) From 16th October to 15th March
Opening hours Closing hours Opening hours Closing hours
(a) Ganja 6 a.m. 7 p.m. 7 a.m. 6 p.m.
(b) Bhang " " " "
(c) Foreign liquor wholesale and retail 'off' " " " "
Provided that the premises licensed for the retail 'Off' sale of foreign liquor may. with the special sanction of the Deputy Commissioner or Superintendent of Excise, be kept open till 9 p. m.
(d) Country Spirit 12 noon 7 p.m. 12 noon 6 p.m.
(e) Outstill spirit; and " " " "
(f) Tari " " " "
On Sundays and on market days and holidays prescribed by the Deputy Commissioner or Superintendent of Excise, the hours of sale shall be from 12 noon to 4 p.m. In the case of country spirit shop under the 'Canteen' and "Less-manager" systems, the Deputy Commissioner can further restrict the hours of sale in consultation with the canteen managers concerned :Provided that the Deputy Commissioner may, with the previous sanction of the Excise Commissioner, further restrict or alter the hours of sale at any shop. A notice of the liability of such restriction or alteration being imposed should ordinarily be given before the settlement.