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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

NCT Delhi - Subsection

Section 76(1)(a) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(a)use or operate within or at the entrance of the polling station or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice such as megaphone or a loudspeaker;