Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(3) in The Gujarat Diseases of Animals (Control) Act, 1963 (3)A Veterinary Surgeon, in addition to his powers as Veterinary Surgeon, may exercise within the area for which he is appointed, all the powers of an Inspector under this Act.
